Madhya Pradesh High Court
M/S International Public School Ltd. vs M/S Fiitjee Ltd. on 26 October, 2017
THE HIGH COURT OF MADHYA PRADESH
AA-1-2017
(M/S INTERNATIONAL PUBLIC SCHOOL LTD. Vs M/S FIITJEE LTD.)
12
Jabalpur, Dated : 26-10-2017
Shri Piyush Tiwari, learned counsel for the
appellant prays for and is granted 15 days further time to
seek instructions in view of order dated 21.9.2017.
Shri Amit Garg, learned counsel for the
respondents.
List in the week commencing 13th November, 2017.
(SUJOY PAUL) JUDGE YS