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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(1)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(a)where the licensee in the opinion of the Commission, makes willful and prolonged default in doing anything required of him by or under this Act or rules or regulations made thereunder;