Calcutta High Court
Vipul Amrutlal Shah vs Shree Venkatesh Films P. Ltd. & Ors on 6 August, 2009
Author: Nadira Patherya
Bench: Patherya
GA No. 2064 of 2009
CS NO.219 OF 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
VIPUL AMRUTLAL SHAH
Versus
SHREE VENKATESH FILMS P. LTD. & ORS.
For Plaintiff/Petitioner : MR. S.N.MOOKHERJEE, SR. ADVOCATE WITH
MR. R.BACHAWAT, MR. R. BHATTACHARYA, MR.
S. ROY CHOWDHURY, MR. S. SENGUPTA, MR. A.
AGARWAL, MS. A.BANSAL, ADVOCATES.
For Respondent No.1 :MR. SUDIPTO SARKAR, SR. ADVOCATE WITH MR. T.BOSE,
MR. A. MITRA, MS. M. BHATTACHARYA, MR. D. GHOSH, ADVOCATES.
For Respondent No.2 :MR. S. ROY CHOWDHURY, ADVOCATE. For Respondent No.3 :MR. A. BASU, ADVOCATE. BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 6th August, 2009.
The Court : Interim order, already granted, is extended till 11.8.2009. Matter to appear in the list on 10.8.2009.
All parties concerned to act on a signed xerox copy of this order on the usual undertakings.
[PATHERYA, J.] pkd.
Asstt. Registrar [C.R.]