Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Maharashtra - Subsection Section 115(3) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (3)Every decision arrived at by the Zilla Parishad under this section shall be recorded in the Minute-book kept under sub-section (13) of section 111.
