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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(2)(iii) in West Bengal Municipal (Building) Rules, 2007

(iii)Notwithstanding anything contained in clause (a) of sub-rule (2), the minimum distance across the side open space from every new building to an existing building with a door or window opening shall be 1.80 metres;