Punjab-Haryana High Court
Parveen vs Anand Parkash on 4 August, 2014
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO No. 133-M of 2003
DATE OF DECISION : August 04, 2014
Parveen ...Appellant
Versus
Anand Parkash ...Respondent
CORAM: HON'BLE MR.JUSTICE M.JEYAPAUL
HON'BLE MS. JUSTICE NAVITA SINGH
Present Mr. Tribhuvan Dahiya, Advocate for the appellant.
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M.JEYAPAUL, J.
Learned counsel for the appellant seeks permission to withdraw the appeal.
Permission is granted. The appeal stands dismissed as withdrawn.
(M. JEYAPAUL) JUDGE (NAVITA SINGH) JUDGE August 04, 2014 p.singh PARVINDER SINGH 2014.08.05 13:51 I attest to the accuracy and integrity of this document Chandigarh