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Punjab-Haryana High Court

Parveen vs Anand Parkash on 4 August, 2014

                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                     AT CHANDIGARH

                                          FAO No. 133-M of 2003
                                          DATE OF DECISION : August 04, 2014



            Parveen                                                   ...Appellant


                                          Versus


            Anand Parkash                                             ...Respondent



            CORAM: HON'BLE MR.JUSTICE M.JEYAPAUL

                               HON'BLE MS. JUSTICE NAVITA SINGH


            Present            Mr. Tribhuvan Dahiya, Advocate for the appellant.

                                          ***

            M.JEYAPAUL, J.

Learned counsel for the appellant seeks permission to withdraw the appeal.

Permission is granted. The appeal stands dismissed as withdrawn.

(M. JEYAPAUL) JUDGE (NAVITA SINGH) JUDGE August 04, 2014 p.singh PARVINDER SINGH 2014.08.05 13:51 I attest to the accuracy and integrity of this document Chandigarh