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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(4)(i) in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

(i)the balance of interest payable upto 31st March 1987 in respect of tax paid belatedly shall not be collected;