Section 80(1)(ii) in The M.P. Public Health Act, 1949

[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(1)(ii) in The M.P. Public Health Act, 1949

(ii)in any other capacity, in which a direct and continued contact with any other person is effected or which involves deleterious contact with children.

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State of Madhya Pradesh - Subsection

Section 80(1)(ii) in The M.P. Public Health Act, 1949