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[Cites 0, Cited by 0] [Section 68] [Entire Act]

NCT Delhi - Subsection

Section 68(11) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(11)In case of institutions housing infants or children upto 12 years of age or physically or mentally challenged ones, provision for ayahs and paramedical staff shall be made as per the need.