Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(4) in The Milk and Milk Product Order, 1992 (4)A non-official member [* * *] [The words 'Member Secretary' omitted by S.O. 111 (E), dated 17th February, 1993.] may resign from his office by a notice in writing addressed to the Chairman.
