Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(ii) in Tamil Nadu Assessment and Collection of Amount for Exemption of Buildings Rules, 2017 (ii)If the full building is found approvable, then regularization of the individual flat / floor under reference shall be done.
