Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 374 in High Court of Chhattisgarh Rules, 2005 374. A Paper-book consisting of documents specified in Rules 5 to 7 shall be filed by the petitioner or forwarded by the Court making reference in quadruplicate as the case may be.
