Allahabad High Court
Mukesh Gupta And Another vs Urmila Jain And Others on 25 September, 2014
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 15216 of 2012 Petitioner :- Mukesh Gupta And Another Respondent :- Urmila Jain And Others Counsel for Petitioner :- Siddharth Singhal,Manish Goyal Counsel for Respondent :- Arvind Srivastava Hon'ble Abhinava Upadhya,J.
As prayed, list in the next cause list.
Interim order, if in operation, is extended till the next date of listing.
Order Date :- 25.9.2014 SKM