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Allahabad High Court

Mukesh Gupta And Another vs Urmila Jain And Others on 25 September, 2014

Author: Abhinava Upadhya

Bench: Abhinava Upadhya





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 15216 of 2012
 

 
Petitioner :- Mukesh Gupta And Another
 
Respondent :- Urmila Jain And Others
 
Counsel for Petitioner :- Siddharth Singhal,Manish Goyal
 
Counsel for Respondent :- Arvind Srivastava
 

 
Hon'ble Abhinava Upadhya,J.
 

As prayed, list in the next cause list.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 25.9.2014 SKM