Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 41 in Telangana Irrigation Act, 1357 F. 41. Appeal against order issued under section 40. - From every order by the Irrigation officer, under section 40, an appeal shall lie within three months to such authority as may be appointed for this purpose.
