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Delhi High Court - Orders

32 M/S Karlstorz Endoscopy India Pvt. ... vs Shri Azad Singh Negi on 5 April, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~32 & 33
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    W.P.(C) 5529/2021 & CM APPL. 17145/2021
                              32   M/S KARLSTORZ ENDOSCOPY
                                   INDIA PVT. LTD.                              ..... Petitioner
                                                    Through: Mr. Raj Birbal, Sr. Adv. with
                                                             Ms. Raavi Birbal and Mr. Naresh
                                                             Khanna, Advs.
                                                    versus
                                   SHRI AZAD SINGH NEGI                         ..... Respondent
                                                    Through: Mr. S. B. Shaily, Adv.

                              +    W.P.(C) 5531/2021 & CM APPL. 17149/2021
                              33   M/S KARL STORZ ENDOSCOPY
                                   INDIA PVT. LTD.                              ..... Petitioner
                                                    Through: Mr. Raj Birbal, Sr. Adv. with
                                                             Ms. Raavi Birbal and Mr. Naresh
                                                             Khanna, Advs.
                                                    versus
                                   SHRI PRATAP SINGH NEGI                       ..... Respondent
                                                    Through: Mr. S. B. Shaily, Adv.

                                   CORAM:
                                   HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                ORDER

% 05.04.2022

1. Pleadings are complete.

2. List for hearing on July 27, 2022.

3. Interim order, if any, to continue till the next date of hearing.

V. KAMESWAR RAO, J APRIL 5, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:07.04.2022 17:03:39