Delhi High Court - Orders
32 M/S Karlstorz Endoscopy India Pvt. ... vs Shri Azad Singh Negi on 5 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~32 & 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5529/2021 & CM APPL. 17145/2021
32 M/S KARLSTORZ ENDOSCOPY
INDIA PVT. LTD. ..... Petitioner
Through: Mr. Raj Birbal, Sr. Adv. with
Ms. Raavi Birbal and Mr. Naresh
Khanna, Advs.
versus
SHRI AZAD SINGH NEGI ..... Respondent
Through: Mr. S. B. Shaily, Adv.
+ W.P.(C) 5531/2021 & CM APPL. 17149/2021
33 M/S KARL STORZ ENDOSCOPY
INDIA PVT. LTD. ..... Petitioner
Through: Mr. Raj Birbal, Sr. Adv. with
Ms. Raavi Birbal and Mr. Naresh
Khanna, Advs.
versus
SHRI PRATAP SINGH NEGI ..... Respondent
Through: Mr. S. B. Shaily, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 05.04.2022
1. Pleadings are complete.
2. List for hearing on July 27, 2022.
3. Interim order, if any, to continue till the next date of hearing.
V. KAMESWAR RAO, J APRIL 5, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:07.04.2022 17:03:39