Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 4 in Rajasthan Partnership Rules, 1952 4. Form of Intimations and Notices. - Statements, intimations and notices required under Sections 60, 61, 62 and 63 shall respectively be in Forms B, C, D, E and F appended to these Rules.
