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Bombay High Court

B N P Paribas vs Sterlite Optical Technologies Ltd. And ... on 11 December, 2018

Bench: A.A. Sayed, A. K. Menon

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2286 OF 2015

 B N P Paribas                                                   ....Petitioner
              V/S
 Sterlite Optical Technologies Ltd. And Ors.                  ....Respondent
        CORAM :                A.A. SAYED &
                               A. K. MENON, JJ
      DATE :                   11th December, 2018
 P.C. :

Due to paucity of time the matter is adjourned to 22/01/2019. In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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