Bombay High Court
B N P Paribas vs Sterlite Optical Technologies Ltd. And ... on 11 December, 2018
Bench: A.A. Sayed, A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2286 OF 2015
B N P Paribas ....Petitioner
V/S
Sterlite Optical Technologies Ltd. And Ors. ....Respondent
CORAM : A.A. SAYED &
A. K. MENON, JJ
DATE : 11th December, 2018
P.C. :
Due to paucity of time the matter is adjourned to 22/01/2019. In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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