Supreme Court - Daily Orders
Jagrit Adivasi Dalit Sanghatan vs The State Of Madhya Pradesh And Ors Water ... on 19 March, 2018
Bench: Arun Mishra, Navin Sinha
ITEM NO.49 COURT NO.10 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15727/2017
(Arising out of impugned final judgment and order dated 03-03-2017
in RP No. 81/2017 passed by the High Court of M.P at Indore)
JAGRIT ADIVASI DALIT SANGHATAN Petitioner(s)
VERSUS
THE STATE OF MADHYA PRADESH AND ORS
WATER RESOURCE DEPARTMENT
PRINCIPAL SECRETARY & ORS. Respondent(s)
Date : 19-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Ms.Anitha Shenoy, AOR
Mr.Sanjay Parikh, Adv.
Ms.Srishti Agnihotri, Adv.
Ms.Remya Raj, Adv.
Mr.Ritwik Parikh, Adv.
For Respondent(s)
Mr.Mishra Saurabh, Adv. (AAG)
Mr.Arjun Garg, Adv.
Mr.Manish Yadav, Adv.
Mr.Rohit Chandra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let rejoinder affidavit be filed during the course of the day.
List the matter in the second week of April, 2018.
(Ashok Raj Singh) (Jagdish Chander) Signature Not Verified Court Master Court Master Digitally signed by ASHOK RAJ SINGH Date: 2018.03.20 16:09:37 IST Reason: