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State of Madhya Pradesh - Section

Section 85 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

85. Restriction on bidding or purchase by officers.

- No officer or other person having any. duty to perform in connection with any sale shall, either directly or indirectly, bid for, acquire or attempt to acquire any interest in the property sold.B- Sale of movable property