Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act] State of Goa - Subsection Section 11(3)(e) in The Goa Right to Information Act, 1997 (e)to advise the Government on all matters related to right to information, including training, development and orientation of employees to bring in a culture of openess and transparency.