Punjab-Haryana High Court
Surjan Dass vs Union Of India & Ors on 4 November, 2015
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CWP No. 21278 of 2015(O&M)
Date of decision: 04.11.2015.
Surjan Dass
...petitioner
Versus
Union of India and others
...respondents
CORAM: HON'BLE MR. JUSTICE M.JEYAPAUL.
HON'BLE MR. JUSTICE DASRHSAN SINGH.
PRESENT: Mr.Kasturi Lal, Advocate
for the petitioner.
-*-
M.JEYAPAUL, J.
Counsel appearing for the writ petitioner seeks permission to withdraw the writ petition. Permission is granted.
Writ petition stands dismissed as withdrawn.
(M. JEYAPAUL)
JUDGE
November 04,2015 (DASRHSAN SINGH)
s.khan JUDGE
SANJAY KHAN
2015.11.05 11:19
I attest to the accuracy and
authenticity of this document
chandigarh