State Consumer Disputes Redressal Commission
Damodar Mangalji & Co. Ltd., Hpcl Gas ... vs Xavier Saldanha on 9 January, 2015
Daily Order Goa State Consumer Disputes Redressal Commission Panaji-Goa Review Application No. RA/1/2014 1. Damodar Mangalji & Co. Ltd., HPCL Gas Agent(LPG) Sanquelim Shopping Center, Sanquelim North Goa ...........Appellant(s) Versus 1. Xavier Saldanha Resident of Flat No. AS-6, Jawahar Arcade, 2nd Floor, Tara Nagar, Sanquelim Goa North Goa ...........Respondent(s) BEFORE: HONABLE MR. JUSTICE N.A.Britto PRESIDENT HONABLE MRS. Smt.Vidhya R. Gurav MEMBER For the Appellant: Adv.Shri. A. J. Kenkare For the Respondent: ORDER In view of the above, the application for review is hereby rejected at the stage of admission. [HONABLE MR. JUSTICE N.A.Britto] PRESIDENT [HONABLE MRS. Smt.Vidhya R. Gurav] MEMBER