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Himachal Pradesh High Court

Ramesh Chand vs . Hrtc & Others on 23 August, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Ramesh Chand vs. HRTC & others .

CWP Nos. 3405, 3406, 3415, 3416 & 3417 of 2023 23.8.2023 Present: Mr. Abhishek Sharma, Advocate, for the petitioners.

Mr. Ajeet Singh Saklani, Advocate, for the respondents.

of More time sought to file compliance affidavit.

rt List on 13.9.2023.

(Satyen Vaidya) Judge 23rd August, 2023 (kck) ::: Downloaded on - 23/08/2023 20:37:49 :::CIS