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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(g) in Maharashtra Hereditary Offices Act, 1874

(g)such other particulars as [the [State] [The words 'the Provincial Government' were substituted for the word 'Government' by the Adaptation of Indian Laws Order In Council.] Government] may (from time to time) order to be recorded.