Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 36 in The Goa Children's Act, 2003 36. Duty of Government to ensure effective implementation of the Act. - The State Government shall take such measures as may be necessary for the effective implementation of this Act.
