Jammu & Kashmir High Court - Srinagar Bench
Mohammad Rafiq Kasab And Anr vs Union Territory Of Jammu And on 2 May, 2025
S.No. 237
Supp. List
IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 1951/2024 CM(5253/2024)
MOHAMMAD RAFIQ KASAB AND ANR. ...Petitioner(s)/Appellant(s)
Through: Ms. Asma Rashid, Advocate
Vs.
UNION TERRITORY OF JAMMU AND ...Respondent(s)
KASHMIR (REVENUE) AND ORS.
Through: Mr. Furqan Yaqub Sofi, GA vice
Mr. Alla Ud Din Ganai, AAG
CORAM:
HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
02-05-2025
1. Adjourned due to non-availability of learned arguing counsel for the respondents.
2. List on 16th May, 2025 with liberty to make a mention.
(WASIM SADIQ NARGAL) JUDGE SRINAGAR:
02-05-2025 Mubashir