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[Cites 0, Cited by 0] [Section 211] [Entire Act]

State of Chattisgarh - Subsection

Section 211(6) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(6)Information disclosed by any person during the course of hearing or evidence in the cases covered under sub-rule (5) shall not be disclosed to any person except for the purpose of the enquiry.