Section 581G(2)(e) in The Companies Act, 1956

[Cites 0, Cited by 0] [Section 581G(2)] [Section 581G] [Entire Act]

(e)the surplus arising out of the operations of the Producer Company shall be distributed in an equitable manner by-

(i)providing for the development of the business of the Producer Company;

(ii)providing for common facilities; and

(iii)distributing amongst the Members, as may be admissible in proportion to their respective participation in the business;

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