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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(5) in The Orissa Veterinary Practitioners Rules, 1976

(5)A nomination paper may be sent by or delivered otherwise, but a nomination paper received by the Revenue Officer after latest date and hour notified therefor under Sub-rule (5) of Rule 4 shall be invalid.