Section 66(2)(d) in The Copyright Rules, 2013

[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

(d)provided with -

(i)the basis for calculating royalties to be paid to the members;

(ii)the manner and frequency of payments to the members; and

(iii)the general nature of deduction out of total income before distribution.

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