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Andhra Pradesh High Court - Amravati

Lambada Visweswara Rao Boddu, vs The State Of Ap Rep By Its Pp Hyd., on 23 April, 2025

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No.: Criminal Appeal No.1224 of 2008 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

5) 23.04.2025 SRK, J At request of learned counsel for the appellant(s), post next week.

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