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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(2) in The Orissa Veterinary Council Rules, 1997

(2)The Register shall invite the members present at that meeting to make their nomination for the office of the President and Vice-President. Each nomination shall be supported by another member present at that meeting as the seconder :Provided that no member shall nominate or second more than one member for the Presidentship and Vice-Presidentship.