Section 15(4)(iii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(4)(iii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(iii)is liable to mislead or to cause confusion concerning the characteristics, value identity of such variety or the identity of breeder of such variety; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 15(4)(iii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001