Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(7) in The Anna University Act, 1978 (7)[ The Vice-Chancellor shall give effect to the decision of the Syndicate.] [Substituted by Tamil Nadu Act 21 of 1986.]
