Section 16(2)(b) in The Neyveli Lignite Corporation Limited (Acquisition and Transfer of Power Transmission System) Act, 1994

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(b)the manner in which the monies in any provident fund or other fund, referred to in sub-section (2) of section 11, shall be dealt with;

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