Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] State of Gujarat - Subsection Section 52(2)(d) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001 (d)the principles of common carrier for transmission and distribution wider section 17,