Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Mizoram - Subsection Section 61(2) in Mizoram Cooperative Societies Act, 2006 (2)The chief executive shall be a member of the board, executive and other committees or sub-committees as may be constituted by the co-operative from time to time.
