Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Article 318] [Constitution] Constitution Subarticle Article 318(b) in Constitution of India (b)make provision with respect to the number of members of the staff of the Commission and their conditions of service:
