Section 24 in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985
24.
(1)The Collector may grant to any person a dealer's licence in Form ND 1 permitting him to sell narcotic drugs otherwise than on prescription.(2)The Collector may grant to any person a Chemist's licence in Form ND 2 permitting him to sell narcotic drugs which he is lawfully entitled to possess.(3)A fee of rupees fifty shall be charged for the grant of any licence under sub-rules (1) and (2).
