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Bombay High Court

Messrs.Bhadra Enterprises vs M/S Avesh Developers And Contractors ... on 4 January, 2019

Author: K.R. Shriram

Bench: K.R. Shriram

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL EXECUTION APPLICATION NO. 110 OF 2017

  Messrs.bhadra Enterprises                           ....Petitioner
             V/S
  M/s Avesh Developers And Contractors And 3       ....Respondent

Ors Mr.Sarosh Damania with Ms.Kinnari Chheda i/by K.V.Chheda & Co.for claimant.

Ms.Sneha Mishra i/by N. R. Tiwari for Defendants.

CORAM : K.R. SHRIRAM, J DATE : 4th January, 2019 P.C. :

Stand over to 08/01/2019.
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