Bombay High Court
Messrs.Bhadra Enterprises vs M/S Avesh Developers And Contractors ... on 4 January, 2019
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL EXECUTION APPLICATION NO. 110 OF 2017
Messrs.bhadra Enterprises ....Petitioner
V/S
M/s Avesh Developers And Contractors And 3 ....Respondent
Ors Mr.Sarosh Damania with Ms.Kinnari Chheda i/by K.V.Chheda & Co.for claimant.
Ms.Sneha Mishra i/by N. R. Tiwari for Defendants.
CORAM : K.R. SHRIRAM, J DATE : 4th January, 2019 P.C. :
Stand over to 08/01/2019.
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