Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(b) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019 (b)the authorisation/No-objection granted for a specified purpose shall not be used for any purpose other than that for which it has been granted;
