Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Mizoram - Subsection Section 33(ii) in Mizoram Excise Rules, 1983 (ii)"Spirituous preparations" include all flavouring essences, extracts and other preparations containing spirits except medicinal and toilet preparations under the Medicinal and Toilet Preparations (Excise Duties) Act, 1955.
