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Union of India - Section

Section 22 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

22. Pilots to go on board vessels in good time.

- A pilot about to take charge of a vessel which is outward bound, or which is about to be moved from the berth in which she is lying, shall go on board and report himself to the officer in command at the time appointed, i.e. in sufficient time for her to be moved out to sea or to her destination.