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Supreme Court - Daily Orders

Madan Mohan Pathak (Since Dead) Through ... vs Krishan Mohan Pathak (Since Dead) ... on 27 January, 2020

Bench: S. Abdul Nazeer, Sanjiv Khanna

     ITEM NO.10                            COURT NO.13              SECTION XI

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.46372/2019

     (Arising out of impugned final judgment and order dated 26-03-2019
     in SA No. 232/1997 22-07-2019 in CMA No. 52914/2019 passed by the
     High Court Of Judicature At Allahabad, Lucknow Bench)

     MADAN MOHAN PATHAK (SINCE DEAD)
     THROUGH LEGAL HEIRS & ANR.                                        Petitioner(s)

                                                  VERSUS

     KRISHAN MOHAN PATHAK (SINCE DEAD)
     REPRESENTED THROUGH HIS LEGAL HEIRS & ORS.                        Respondent(s)

     ( IA No.10381/2020-CONDONATION OF DELAY IN FILING and IA
     No.10382/2020-EXEMPTION FROM FILING O.T. )

     Date : 27-01-2020 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE SANJIV KHANNA


     For Petitioner(s)            Mr. Salman Khurshid, Sr. Adv.
                                  Mr. Azra Rehman, Adv.
                                  Mr. Amrendra Kumar Mehta, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

(RACHNA) (RAJINDER KAUR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.01.27 16:58:12 IST Reason: