Supreme Court - Daily Orders
Madan Mohan Pathak (Since Dead) Through ... vs Krishan Mohan Pathak (Since Dead) ... on 27 January, 2020
Bench: S. Abdul Nazeer, Sanjiv Khanna
ITEM NO.10 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.46372/2019
(Arising out of impugned final judgment and order dated 26-03-2019
in SA No. 232/1997 22-07-2019 in CMA No. 52914/2019 passed by the
High Court Of Judicature At Allahabad, Lucknow Bench)
MADAN MOHAN PATHAK (SINCE DEAD)
THROUGH LEGAL HEIRS & ANR. Petitioner(s)
VERSUS
KRISHAN MOHAN PATHAK (SINCE DEAD)
REPRESENTED THROUGH HIS LEGAL HEIRS & ORS. Respondent(s)
( IA No.10381/2020-CONDONATION OF DELAY IN FILING and IA
No.10382/2020-EXEMPTION FROM FILING O.T. )
Date : 27-01-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Salman Khurshid, Sr. Adv.
Mr. Azra Rehman, Adv.
Mr. Amrendra Kumar Mehta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(RACHNA) (RAJINDER KAUR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.01.27 16:58:12 IST Reason: