Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(9) in Andhra Pradesh Agricultural Indebtedness (Relief) Rules, 1977 (9)The certificate referred to in sub clause (i) of clause (b) of sub section (5) of section 5 shall be in Form 4.
