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Himachal Pradesh High Court

Chatter Singh And Others vs State Of H.P. And Others on 30 November, 2017

Author: Sureshwar Thakur

Bench: Sureshwar Thakur

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                                                  Cr.MMO No. 317 of 2017

                                                  Date of decision: 30.11.2017

 Chatter Singh and others                                                Petitioners.




                                                                                 .

                                  Versus
 State of H.P. and others                                        Respondents.





 Coram
 The Hon'ble Mr.Justice Sureshwar Thakur, J.
 Whether approved for reporting?1





 For the petitioners:                     Mr. Rakesh Thakur, Advocate.

 For the respondents:                     Mr. R.S.Thakur, Addl. A.G. for
                               r          Respondents No. 1 and 2.


 Sureshwar Thakur, J. (oral)

The learned counsel for the petitioners submits that he may be permitted to withdraw the instant petition. Permission granted. Accordingly, the instant petition stands dismissed as withdrawn.

All pending applications also stand disposed of.

30th November, 2017. (Sureshwar Thakur) ™ Judge.

1

Whether the reporters of the local papers may be allowed to see the Judgment?

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