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State of Uttar Pradesh - Section

Section 110 in Rules under the United Provinces Excise Act, 1910

110. Circles, headquarters and touring.

- A definite circle will be allotted by the Excise Commissioner to each Inspector who will not be permitted to leave it without orders except under special circumstances which must always be explained.For each circle headquarters will be fixed. An Inspector is required as a general rule to be on tour and away from headquarters for not less than 175 days in the year. The Assistant Excise Commissioner authorized to relax this rule if necessary specially in the case of Inspectors who are in-charge of bonded warehouses and to issue instructions regarding the distribution of the days to be spent on tour over different parts of the year. This is one of the matters in which Collectors should be consulted (paragraph 89).The Assistant Excise Commissioner should send immediately a copy of any order relaxing the rule to the Excise Commissioner.