Madhya Pradesh High Court
Dharmendra Kumar Mishra vs The State Of Madhya Pradesh on 12 October, 2022
Author: Nandita Dubey
Bench: Nandita Dubey
1
WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SMT. JUSTICE NANDITA DUBEY
WP NOS. 15241/2014, 20099/2015, 3234/2014,
16851/2014 & WP No.18568/2020
ORDER
Post for : 12/10/2022
(NANDITA DUBEY)
JUDGE
11/10/2022
2
WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR BEFORE HON'BLE SMT. JUSTICE NANDITA DUBEY WP NO.15241/2014 BETWEEN
1. SAWAN KUMAR PANWAR S/O RAM PRASD PANWAR, AGED 25 YEARS, R/O C/O HEMANT PRATAP SINGH R/O IN FRONT OF GOVT. GIRLS HIGHER SECONDARY SCHOOL MAUGANJ,REWA (MADHYA PRADESH)
2. KAMLESH BISARIYA S/O RAMSIYA BISARIYA, AGED 32 YEARS, R/O C/O AMBIKESH DWIVEDI VILLAGE LAD BADAIYA P.O. NOIDIYA TEH. MAUGANJ,DISTT. REWA (MADHYA PRADESH)
3. SHASHIKANT GOYAL S/O DEVICHARAN GOYAL, AGED 25 YEARS, R/O C/O- PRATIK KUMAR DWIVEDI PUSHPRAJ COLONY GALI NO. 2, SATNA (MADHYA PRADESH)
4. RADHE SHYAM PADIYAR S/O MOHAN LAL PADIYAR, AGED 34 YEARS, R/O C/O PRATIK KUMAR DWIVEDI PUSHPRAJ COLONY, GALI NO. 2 SATNA (MADHYA PRADESH)
5. DEEPUY SHAKYA S/O GOPI SHAKYA, AGED 3 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 23 YEARS, R/O C/O SHAILENDRA SINGH GOND, VILLAGE BAMANI POST, SARLANAGAR TEHSIL MAIHAR,DISTT. SATNA (MADHYA PRADESH)
6. VISHNUPAD PRASAD KOL S/O NATHULAL KOL, AGED 22 YEARS, R/O VILLAGE KHARSA PO KHAJA TEH. JAWA DISTT. REWA (MADHYA PRADESH)
7. AMBIKESH DWIVEDI S/O RAM MILAN DWIVEDI, AGED 25 YEARS, R/O VILLAGE LAD BADAIYA P.O. NOIDIYA TEH. MAUGANJ DISTT.REWA (MADHYA PRADESH)
8. ANIL KUMAR S/O SUDAMA LAL, AGED 24 YEARS, R/O C/O LALAN KUMAR MISHRA, R/O VILLAGE AND PO RAMGARH TEH. AMARPATAN DISTT. SATNA (MADHYA PRADESH)
9. NITIN S/O RAMSAGR TIWARI, AGED 24 YEARS, R./O C/O RAJNEESH KUMAR TIWARI VILLAGE KHARAMSEDA TEH. AMARPATAN DISTT.SATNA (MADHYA PRADESH)
10. SHUBHKARAN SINGH S/O JAGDISH SINGH SHEKHAWAT, AGED 24 YEARS, R/O C/O- ABHISHEK SINGH RAJPUT VILLAGE BHAMARIA POST AMARHA DISTT. SHAHDOL (MADHYA PRADESH)
11. PRATIK KUMAR DWIVEDI S/O PARAS NATH DWIVEDI, AGED 29 YEARS, R/O PUSHPRAJ COLONY, GALI NO. 2, SATNA (MADHYA PRADESH)
12. RAJNEESH MISHRA S/O MADHAV PRASAD MISHRA, AGED 23 YEARS, R/O WARD NO. 11, VIJAYRAGHAVAGRH PO TEH.
4WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 VIJAYRAGHAVGARH, DISTT.KATNI (MADHYA PRADESH)
13. RAVI SHANKAR DWIVEDI S/O RAMAWATAR DWIVEDI, AGED 27 YEARS, VILLAGE CHOHIRI POST CHUHI,DISTT.SHAHDOL (MADHYA PRADESH)
14. LALAN KUMAR MISHRA S/O BABULAL MISHRA, AGED 24 YEARS, VILLAGE AND POST. RAMGARH TEH. AMARPATAN,DISTT.SATNA (MADHYA PRADESH)
15. ABHISHEK SINGH RAJPUT S/O BHAGAT SINGH RAJPUT, AGED 27 YEARS, R/O VILLAGE BHAMARIA POST AMARHA DISTT. SHAHDOL (MADHYA PRADESH)
16. RAJNEESH KUMAR TIWARI S/O BASANT PRASAD TIWARI, AGED 24 YEARS, R/O VILLAGE KHARAMSEDA TEH. AMARPATAN,DISTT. SATNA (MADHYA PRADESH) - 485775
17. SHAILENDRA SINGH GOND S/O DHOOP SINGH, AGED 26 YEARS, VILLAGE BAMANI POST, SARLANAGAR TEH. MAIHAR,DISTT. SATNA (MADHYA PRADESH)
18. RAVI PRAKASH GUPTA S/O LATE NAND LAL GUPTA, AGED 27 YEARS, R/O RAWAL MARKET OPM AMLAI BEHIND OLD CHURCH,DISTT.SHAHDOL (MADHYA PRADESH) 484117
19. RAM DHANI PANIKA S/O PADURAM PANIKA, AGED 26 YEARS, R/O VILLAGE DEVRI POST BHUJMAD TEH. KUSMI, DISTT. SIDHI (MADHYA 5 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 PRADESH)
20. DEEPAK SINGH S/O MOTI LAL SINGH, AGED 21 YEARS, R/O VILLAGE DANDITOLA POST JAITWARA TEH. RAGHURAJ NAGAR DISTT. SATNA (MADHYA PRADESH)
21. OM PRAKASH DWIVEDI S/O BALMEEK PRASAD DWIVEDI, AGED 27 YEARS, R/O VILLAGE AND PO DEVRA K2, TEH RAMPUR BAGHELON DISTT. SATNA (MADHYA PRADESH)
22. ASHISH KUMAR SHUKLA S/O RAM PARTAP SHUKLA, AGED 25 YEARS, R/O UCL ROAD, GURDANG ADARSHNAGAR GALI NO. 3, SATNA (MADHYA PRADESH)
23. PRADEEP KUMAR NIGAM S/O SHRI KODU LAL NIGAM, AGED 29 YEARS, R/O REWA ROAD BEOHARI MUNDRIA DISTT. SHAHDOL (MADHYA PRADESH)
24. BIDYAKANT MISHRA S/O SHRI KAMLA MISHRA, AGED 27 YEARS, R/O VILLAGE KASIYARI TEH. JAWA, DISTT. REWA (MADHYA PRADESH)
25. DINESH KHARADI S/O MANGI LAL KHARADI, AGED 20 YEARS, R/O C/O- ABHISHEK SINGH RAJPUT VILLAGE BHAMARIA POST AMARHA DISTT. SHAHDOL (MADHYA PRADESH)
26. VINOD KUMAR VERMA S/O BASHANT LAL VERMA, AGED 28 YEARS, R/O BATHWA POST MADRI TEH. SIRMOUR, DISTRICT-REWA (MADHYA PRADESH)
27. HEMANT PRATAP SINGH S/O BUDDHIMAN 6 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 SINGH, AGED 24 YEARS, R/O IN FRONT OF GOVT. GIRLS HIGHER SECONDARY SCHOOL MAUGANJ DISTT. REWA (MADHYA PRADESH)
28. PRAMOD KUMAR MISHRA S/O RAMBHUVAN MISHRA, AGED 23 YEARS, R/O VILLAGE AND POST DANNI TEH. MAUGANJ,DISTRICT REWA (MADHYA PRADESH)
29. NAGENDRA MISHRA S/O BIHARI LAL MISHRA, AGED 29 YEARS, R/O VILLAGE TENKAR POST MAGHA,DISTT. SIDHI (MADHYA PRADESH)
30. PUNJIABEE LAL SAHU S/O BABOO LAL SAHU, AGED 29 YEARS, R/O BASEHI, POST BHAREVA DISTT. UMARIYA (MADHYA PRADESH)
31. OM PRAKASH MISHRA S/O BIRENDRA KUMAR MISHRA, AGED 28 YEARS, R/O BIRSINGHPUR PALI MPEB COLONY PRAKASH NAGAR BIRSINGHPUR PALI (MADHYA PRADESH)
32. SHAKEEL MOHAAMAD S/O KALLU SHAH, AGED 25 YEARS, R/O C/O HEMANT PRATAP SINGH, IN FRONT OF GOVT GIRLS HIGHER SECONDARY SCHOOL MAUGANJ REWA (MADHYA PRADESH)
33. DEVESH PATEL S/O SANT KUMAR PATEL, AGED 25 YEARS, R/O SAGMANI POST SARLA NAGAR TEH. MAIHAR, SATNA (MADHYA PRADESH)
34. MONU MOHAN KAUSHAL S/O BHAGWAN SINGH, AGED ABOUT 20 YEARS, R/O C/O RAM BABU BANSHKAR VILLAGE AND PO BAIRWAR TEH. JATARH, DISTT. TIKAMGARH (MADHYA PRADESH) 7 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020
35. MUKESH SIKNGH JAYANT S/O RAM PRAKASH JAYANT, AGED 36 YEARS, R/O C/O PRAVEEN KUMAR DIWEDI, HOUSE NO. 49, HEERA LAL COLONY AMAHIJYA DISTT REWA (MADHYA PRADESH)
36. RAM BABU BANSHKAR S/O HALLU RAM BANSHKAR, AGED ABOUT 24 YEARS, VILLAGE AND POST BAIRWAR TEH. JATARH,DISTT. TIKAMGARH (MADHYA PRADESH)
37. PRAVEEN KUMAR DWIVEDI S/O LAXMAN PRASAD DWIVEDI, AGED 24 YEARS, R/O HOUSE NO. 49, HEERA LAL COLONY AMAHIJYA DISTT REWA (MADHYA PRADESH)
38. BHUPENDRA KUMAR PANIKA S/O DEV NATH PANIKA, AGED 25 YEARS, R/O VILLAGE POST KHADAURA TEH. MAJHAULI, DISTT. SIDHI (MADHYA PRADESH)
39. RAJENDRA PRATAP SINGH S/O SHRI LALLA BAHADUR SINGH, AGED 40 YEARS, VILLAGE MAHIMAR P.O. BADERI, DISTT.UMARIA (MADHYA PRADESH)
40. ABHISHEK GUPTA S/O JK GUPTA, AGED ABOUT 24 YEARS, NEAR RAILWAY STATION JALANDHAR ROAD SAGAR (MADHYA PRADESH)
41. JAY PRAKASH S/O ASHOK KUMAR MISHRA, AGED 35 YEARS, R/O VILLAGE AND PO BAKALIDHORA DISTT. TIKAMGARH (MADHYA PRADESH)
42. HARI OM DWIVEDI S/O SHRI RAM GANESH DWIVEDI, AGED 24 YEARS, R/O VILLAGE POST DADSAD TEH. HANUMANA, REWA (MADHYA 8 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 PRADESH)
43. SANJAY KUMAR AGNIHOTRI S/O RAJENDRA NATH AGNIHOTRI, AGED 26 YEARS, R/O VILLAGE HIRDUL POST LAXMANPUR REWA, DISTT. REWA (MADHYA PRADESH)
44. ARUN KUMAR TIWARI S/O SURESH KUMAR TIWARI, AGED 26 YEARS, VILLAGE CHHIDA POST LOOK REWA (MADHYA PRADESH)
45. BALBEER KUMAR MEHRA S/O SK MEHTA, AGED 20 YEARS, VILLAGE BARRI POST ANUPPUR DISTT. ANUPPUR (MADHYA PRADESH)
46. RAJ KAPUR SAKET S/O SUKH LAL SAKET, AGED 25 YEARS, R/O C/O PRAVEEN KUMAR DWIVEDI HOUSE NO. 49, HEERA LAL COLONY AMAHIJYA,DISTT. REWA (MADHYA PRADESH)
47. MANMOHAN DAS PANIKA S/O JAMUNA PRASAD PANIKA, AGED 28 YEARS, R/O MAJAN KHURD PO KACHANI SINGRAULI (MADHYA PRADESH)
48. OM PRAKASH GUPTA S/O KAILASH PRASAD GUPTA, AGED 31 YEARS, R/O BELBAGH JABALPUR (MADHYA PRADESH)
49. HEMANT UPADHYAY S/O BHAGIRATH UPADHYAYA, AGED 26 YEARS, R/O VILLAGE AND TEHSIL KASRAWAD DISTT. KHARGONE (MADHYA PRADESH)
50. RAM DAYAL SHUKLA S/O RAM NARESH SHUKLA, AGED 35 YEARS, R/O NEAR 132/23 KV S/S KUSUARI RAOD KOTMA DISTT. ANUPPUR 9 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 (MADHYA PRADESH)
51. JITENDRA KUYMAR BHUMARKAL S/O MALLO BHUMARKAL, AGED 27 YEARS, R/O VILLAGE DEEPMANDAL POST BONDAI TEH. AMLA, DISTT. BETUL (MADHYA PRADESH)
52. CHANDRAMANI GAJBHIYE S/O JAGDISH GAJBHIYE, AGED 25 YEARS, R/O GHADELA POST DEVI TEH. SAUSER, DISTT. CHHINDWARA (MADHYA PRADESH)
53. MAYA BHURIYA D/O KISHAN SINGH, AGED 25 YEARS, R/O C/O PRAVEEN KUMAR DWIVEDI HOUSE NO. 49, HEERA LAL COLONY AMAHIJYA,DISTRICT-REWA (MADHYA PRADESH)
54. MANISHA SUNANIYA D/O SHIV PRASAD SUNANIYA, AGED 27 YEARS, R/O BHAWANI NAGAR WARD NO. 13 AMLA, BETUL DISTT. BETUL (MADHYA PRADESH)
55. DHNEERAJ KUMAR PAWAR S/O KAMAL KISHORE PAWAR, AGED 26 YEARS, THAKUR MOHALLA ICHHAWAR SEHORE (MADHYA PRADESH)
56. ANANT MISHRA S/O DEENDAYAL MISHRA, AGED 28 YEARS, R/O RAWANWARA KHAS COLLIERY POST AND TEH. PARASIA, DISTT.CHHINDWARA (MADHYA PRADESH)
57. ANOOP KUMAR S/O RAM KUMAR, AGED 27 YEARS, R/O INDUS EASTATE COACH FACTORY ROAD BHOPAL (MADHYA PRADESH)
58. SURESH KUJMAR S/O JAI NARAYAN HARIJAN, AGED 29 YEARS, NIGAHI PROJECT NCL 10 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 MQ NO.114 SECTOR 2, POST NIGAHI , DISTT. SINGRAULI (MADHYA PRADESH)
59. HANSRAJ NASGLE S/O NAKUHE NAGLE, AGED 40 YEARS, R/O OLD BODKE WARD NO.17, PO AMLA BETUL, DISTT. BETUL (MADHYA PRADESH)
60. GURUDAS CHANDELKAR S/O CHARANALAL CHANELKAR, AGED 35 YEARS, R/O DEVEGAUN PO KHAPKHATEDA TEH. AMLA, DISTT. BETUL (MADHYA PRADESH)
61. SHIVPAL CHANDELKAR S/O NATHURAM CHANELKAR, AGED 26 YEARS, R/O DEVGAUN PO KHAPAKHATEDA TEH. AMLA,DISTT. BETUL (MADHYA PRADESH)
62. MUKESH KUMAR JAIN S/O SHRI MUNNA LAL JAIN, AGED 29 YEARS, VILLAGE AND PO LARKHAS TEH. TIKAMGARH, DISTT. TIKAMGARH (MADHYA PRADESH)
63. DINESH BARMAN S/O SHRI GIRDHARI LAL BARMAN, AGED 26 YEARS, R/O PURANI BASTI RAILWAY COLONY SHAHDOL (MADHYA PRADESH)
64. RAKEH SINGH YADAV S/O SHRI ABRI SINGH YADAV, AGED 24 YEARS, R/O SAKET NAGR KALONI SILLI GUNOUR, DISTT. PANNA (MADHYA PRADESH)
65. DASHRATH PRASAD S/O SHRI MUNNI LAL, AGED 24 YEARS, VILLAGE NKIYAMPUR AJAYGOD PANNA (M.P.)
66. SATEESH KUMAR MISHA S/O SHRI 11 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 DAYARAM MISHRA, AGED 21 YEARS, VILLAGE VIJAYPURA POST GHOGRA TEH. BANDA,SAGAR (MADHYA PRADESH)
67. MUKESH KUMAR PRAJAPATI S/O SHRI LAXMAN PRASAD PRAJAPATI, AGED 23 YEARS, R/O 35/48, PTS COLONY POLICE LINES REWA (MADHYA PRADESH)
68. BABULAL AHIRWAR S/O SHRI JHALU AHIRWAR, AGED 34 YEARS, VILLAGE AND POST HIRAPUR TEH. SHAHGARH, DISTT. SAGAR (MADHYA PRADESH)
69. HEMANT SHARMA S/O SHRI BHASKAR NARAYAN SHARMA, AGED 31 YEARS, R/O C/O- PRAVEEN KUMAR DWIVEDI HOUSE NO. 49 HEERA LAL COLONY AMAHIJYA DSTT. REWA (MADHYA PRADESH)
70. SHASHIBHOOSHAN TRIPATHI S/O HARI NARAYAN TRIPATHI, AGED 23 YEARS, R/O VILLAGE KARAH POST PAHADHI THE NAI GADHI, DISTT. REWA (MADHYA PRADESH)
71. NAVNEET KUMAR MISHRA S/O SHRI RAMKARAN MISHRA, AGED 27 YEARS, R/O PURANI BASTI SHIV NAGAR SHAHDOL (MADHYA PRADESH) PETITIONERS (BY SHRI SIDDHARTH GULATEE, ADVOCATE) AND 12 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020
1. STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF ENERGY, VALLABH BHAWAN, MANTRALAYA BHOPAL (M.P.)
2. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN CO.LTd. THROUGH ITS MANAGING DIRECTOR, NISHTHA PARISAR, GOVIND PURA, BHOPAL (M.P.)
3. EMPLOYEES PROVIDENT FUND ORGANISATION MP THROUGH THE ASSISTANT PROVIDENT FUND COMMISSIONER, SCHEME NO.5, KRISHI UPAJ MANDI AREA, VIJAY NAGAR, JABALPUR (M.P.) RESPONDENTS (RESPONDENT NO.2 BY SHRI ANOOP NAIR WITH MS. SHIKHA SHARMA, ADVOCATES) (RESPONDENT NO.3 BY SHRI J.K.PILLAI, ADVOCATE) WRIT PETITION NO.20099 OF 2015 Between:-
1. SUMIT KUMAR TIWARI S/O SUSHIL KUMAR TIWARI, AGED ABOUT 28 YEARS, R/O WARD NO.13, NEAR SHIV MANDIR, TIWARI MOHALLA SHAHPURA DISTRICT DINDORI (MP)
2. SARVEYYA NAGARIA S/O LATE SHRI 13 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 P.K.NAGHARIYA, AGED ABOUT 46 YEARS, R/O NEHRU WARD, PATERIYA MOHALLA, NARSINGHPUR (MP)
3. KRISHNA KUMAR DAHERIYA S/O DAYARAM DAHERIYA, R/O VIVEKANAND WARD, BHAWANI CHOWK SEONI DISTRICT SEONI (MP)
4. RANJEET SINGH S/O DHRUVA SINGH BAGHEL, AGED ABOUT 37 YEARS, R/O VILLAGE LALPUR LAKHNADON DISTRICT JABALPUR (MP)
5. KRISHNA UPADHYAY S/O UDAYBHAN UPADHYAY, AGED ABOUT 37 YEARS, R/O VILLAGE RAM NAGAR RAILWAY GATE NARSINGHPUR (MP)
6. RAJESH PRAJAPATI S/O GOVIND PRASAD, AGED ABOUT 33 YEARS, CENTRAL SCHOOL ROAD, SHANTI NAGAR, PATTI GODOWN, NARSINGHPUR (MP)
7. LAKHAN KUMAR S/O MAHENDRA PRASAD, AGED ABOUT 35 YEARS, R/O VILL.
VAMORI ROODHA TEHSIL UDAYAPURA, RAISEN DISTRICT RAISEN (MP)
8. RAMBABU MALAIYA S/O JEEVAN LAL, AGED ABOUT 33 YEARS, R/O VILLAGE CHIRAHKALA P.O.ATTASIYA TEHSIL GADARWARA DISTRICT NARSINGHPUR (MP)
9. PANKAJ SEJKAR S/O HARI RAM, AGED ABOUT 26 YEARS, R/O VILLAGE LILAMADIYA BHADUGAON TEHSIL SEONI MALWA 14 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 DISTRICT HOSHANGABAD (MP)
10. SUBHASH KUMAR JAISWAL S/O PRABHO, AGED ABOUT 26 YEARS, R/O VILLAGE JAITPUR, POST JAYANT DISTRICT SINGRAULI (MP)
11. SURENDRA KAUL S/O NARAYAN PRASAD, AGED ABOUT 28 YEARS, R/O VILLAGE PATHRA (UMARIYA) POST BARKHEDHA TEHSIL PANAGAR DISTT. JABALPUR (MP)
12. ARVIND TIWARI S/O DURGA PRASAD, AGED ABOUT 27 YEARS, NEAR MAYA DAAL MILLS GARHAKOTA SAGAR DISTRICT SAGAR (MP)
13. RAJ KUMAR THAKUR S/O CHABBI LAL, AGED ABOUT 29 YEARS, R/O VILLAGE BILPATHAR TEHSIL SHAHURA, BHITONI DISTT. JABALPUR (MP)
14. KAMLESH JATAV S/O JEEVAN LAL, AGED ABOUT 24 YEARS, R/O WARD NO.5 MAHARANA PRATAP TENDULKHEDA, NARSINGHPUR DISTRICT NARSINGHPUR (MP)
15. DHANRAJ JATAV S/O GYANI PRASAD, AGED ABOUT 33 YEARS, R/O WARD NO.5 MAHARANA PRATAP TENDULKHEDA NARSINGHPUR DISTRICT NARSINGHPUR (MP)
16. MADAN SURYAVANSHI S/O MADHAV SINGH SURYAVANSHI, AGED ABOUT 28 YEARS, R/O C/O DHANRAJ JATAV WARD NO.5, MAHARANA PRATAP TENDULKHEDA, NARSINGHPUR DISTRICT NARSINGHPUR (MP)
17. DINESH SHARMA S/O ROOP SINGH SHARMA, AGED ABOUT 30 YEARS, R/O WARD NO.5 15 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 MAHARANA PRATAP, TENDULKHEDA NARSINGHPUR DISTRICT NARSINGHPUR (MP)
18. MAHIPAL PARMAR S/O NARAYAN PARMAR, AGED ABOUT 24 YEARS, R/O WARD NO.5, MAHARANA PRATAP, TENDULKHEDA, NARSINGHPUR DISTRICT NARSINGHPUR (MP)
19. SHAILENDRA SINGH RAJPUT S/O BAHADUR SINGH RAJPUT, R/O WARD NO.5 MAHARANA PRATAP, TENDULKHEDA, NARSINGHPUR DISTRICT NARSINGHPUR (MP)
20. ABHISHEK SINGH RAJPUT S/O GAJRAJ SINGH RAJPUT, R/O WARD NO.5, MAHARANA PRATAP, TENDULKHEDA, NARSINGHPUR DISTRICT NARSINGHPUR (MP)
21. SHYAM LAL BODANA S/O THAWAR LAL BODANA, R/O WARD NO.5, MAHARANA PRATAP, TENDULKHEDA, NARSINGHPUR DISTRICT NARSINGHPUR (MP)
22. KUBER PRASAD DUBEY S/O RAMADHAR DUBEY, R/O WARD NO.5, MAHARANA PRATAP, TENDULKHEDA, NARSINGHPUR DISTRICT NARSINGHPUR (MP)
23. AJAY SHARMA S/O DAMODAR SHARMA, AGED ABOUT 25 YEARS, R/O VILLAGE AND PO IMJHIRA TEHSIL TENDULKHEDA DISTRICT NARSINGHPUR (MP)
24. SATYAM SHARMA S/O SHRI DHARSHAN SHARMA, AGED ABOUT 33 YEARS, R/O VILLAGE AND PO ISWARPUR TEHSIL TENDULKHEDA DISTRICT NARSINGHPUR (MP) 16 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020
25. MOOL SINGH BHAVEDI S/O KAMAL SINGH BHAVEDI, AGED ABOUT 28 YEARS, R/O VILLAGE RAMPURI P KISALPURI DISTRICT DINDORI (MP)
26. DEEPAK KUMAR SAIYAM S/O PAVAN LAL SAIYAM, AGED ABOUT 26 YEARS, R/O VILLAGE TILAI, POST INDRI, TEHSIL NAINPUR DISTRICT MANDLA (MP)
27. JITENDRA SINGH KODWETI S/O CHANDRA SINGH, AGED ABOUT 23 YEARS, VILLAGE PAYLI, POST DHANSUA, TEHSIL AND DISTRICT BALAGHAT (MP)
28. DILIP KUMAR THAKUR S/O LATE INDER SINGH THAKUR, AGED ABOUT 32 YEARS, POST SINGHPUR (BADA) TEHSIL AND DISTRICT NARSINGHPUR (MP)
29. GIRDHAR GOPAL S/O GOVARDHAN PYASI, AGED ABOUT 29 YEARS, R/O SAGAR DISTRICT SAGAR (MP)
30. SHIV DAYAL DWIVEDI S/O SHRI JAGDISH PRASAD DWIVEDI, AGED ABOUT 30 YEARS, R/O BEHIND POLICE KOTWALI, WARD NO.2 MAIHAR DISTRICT SATNA (MP)
31. SANTOSH RAO MULIK S/O SHRI JAIWANT RAO MULIK, AGED ABOUT 42 YEARS, RAJPURA ROAD, NEAR BAIRO BADA TEMPLE, OLD SHIVPURI DISTRICT SHIVPURI (MP)
32. SYED SABIR HUSAIN S/O SYED YOUSUF ALI, AGED ABOUT 36 YEARS, R/O I.T.I. ROAD, NEAR OF KALLAN SOAP FACTORY OLD 17 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 SHIVPUR DISTRICT SHIVPURI (MP)
33. KAMAL KANT GAUTAM S/O BRAJ BHAN GAUTAM, AGED ABOUT 27 YEARS, R/O VILLAGE RAMPUR POST BISANI TEHSIL SHAHNAGAR, PANNA DISTRICT PANNA (MP)
34. JATENDRA KUMAR SHARMA S/O LAXMI PRASAD SHARMA, AGED ABOUT 30 YEARS, R/O VILLAGE & PO DHIRA TEHSIL AJAIGARH DISTRICT PANNA (MP)
35. ASHOK KUMAR PRAJAPTI S/O SATTU PRAJAPATI, AGED ABOUT 26 YEARS, R/O VILLAGE DULHARA, PO MANPUR, UMARIYA DISTRICT UMARIYA (MP)
36. AKHILESH KUMAR DUBEY S/O RAMJI DUBEY, AGED ABOUT 40 YEARS, R/O SHAKTIPURAM COLONY NEAR CIRCUIT HOUSE, SHIVPURI DISTRICT SHIVPURI (MP)
37. NEERAJ KUMAR JATAV S/O VISHNU PRASAD JATAV, AGED ABOUT 24 YEARS, R/O VILLAGE KHOTELA COLONY, POST SARWAYA TEHSIL SHIVPURI DISTRICT SHIVPURI (MP)
38. CHARAN SINGH JATAV S/O SHIV LAL JATAV, AGED ABOUT 23 YEARS, R/O VILLAGE AND PO MACHHAWALI TEHSIL KARENA DISTRICT SHIVPURI (MP)
39. RAJKUMAR KUSHWAHA S/O SITARAM KUSHWAHA, AGED ABOUT 26 YEARS, R/O BEHIND POWER HOUSE KARERA, SHIVPURI DISTRICT SHIVPURI (MP) 18 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020
40. ANIL SINGH GOND S/O SHRI HARI B. SINGH, R/O VILLAGE SARADAMAN, POST PIPRAHI, THANA HANUMANA, DISTRICT REWA (MP)
41. RAM KISHEN GOND S/O SHRI DEVENDRA SINGH GOND, R/O VILLAGE SARADAMAN, POST PIPRAHI THANA HANUMANA DISTRICT REWA (MP)
42. VINAY CHAUHAN S/O VINOD CHAUHAN, AGED ABOUT 28 YEARS, VILLAGE BARHA CHHOTA, TEHSIL KARELI DISTRICT NARSINGHPUR (MP)
43. ANURAJ SINGH JAT S/O GULAB SINGH JAT, AGED ABOUT 30 YEARS, R/O KAPORI ROAD NEAR WATER TANK KISANI WARD NARSINGHPUR (MP)
44. DEVENDRA KUMAR MEHRA S/O SITARAM MEHRA, AGED ABOUT 26 YEARS, VILLAGE AND PO NARSINGHPUR (MP)
45. SUSHIL KUMAR SHARMA S/O DEVRAJ SHARMA, AGED ABOUT 32 YEARS, VILLGE KHAMARIYA TEHSIL TENDHUKHEDA, DISTRICT NARSINGHPUR (MP)
46. DURGESH DUBEY S/O PRASAD DUBEY, AGED ABOUT 26 YEARS, R/O B NO. 92, SAMDARIYA GREEN CITY, JABALPUR (MP)
47. AKHILESH YADAV S/O SHRI BALRAM YADAV, R/O GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICTCHHATTARPUR (MP)
48. SHIVENDRA PRATAP SINGH S/O SHRI AMARPAL 19 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 SINGH, R/O CO AKHILESH YADAV, GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
49. DEVCHARAN KAWAR S/O SHYAMLAL KAWAR, R/O CO AKHILESH YADAV, GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
50. SHISHIR BHATNAGAR S/O AKHIL SWAROOP BHATNAGAR, R/O CO AKHILESH YADAV, GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
51. KRISHNA PRATAP SINGH S/O BHOLA SINGH, R/O GRAM POST TWATHAR, DISTRICT REWA (MP)
52. RAM RATAN S/O KENKA KERI, R/O VILLAGE VIJAYBUR, POST BITHOULE, DISTRICT SIDHI (MP)
53. ROOP SINGH DHURVEY S/O LAXMAN DHURVEY R/O VILLAGE BICHPURA, POST KANOUR, DISTRICT KATNI (MP)
54. MANOJ KIMAR MISHRA S/O SATYA DEV MISHRA, R/O VILLAGE RAMPUR POST MARHI, TAHSIL MANDAWA DISTRICT REWA (MP)
55. SUKHENDRA PRASAD KORI S/O KATKU PRASAD KORI, R/O CO AKHILESH YADAV, GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
56. KEDAR SAKYA S/O PRABHUDAYAL SAKYA, R/O CO AKHILESH YADAV, GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT 20 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 CHHATTARPUR (MP)
57. AMAR BAHADUR SINHG S/O RAMRAJ SINGH, R/O VILLAGE AND POST MAJHGAWAN, TAHSIL SIRMOUR, DISTRICT REWA (MP)
58. RAJEEV NLRMAL S/O VASHUDEO NLRMAL, R/O CO AKHILESH YADAV, GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
59. PANKAJ SHARMA S/O SIYASHARAN SHARMA, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
60. ANUPAM SINGH TOMAR S/O UPENDRA SINGH, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
61. VIKRAM ANJANA S/O GANPAT LAL ANJANA, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
62. NAWAL SINGH KHARL S/O ROSHANLAL KHARL R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
63. PAWAN KUMAR SARGARA S/O DASHRATH LAL, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
64. BHOOPENDRA SINGH S/O RK LIDHI, R/O BAKAULI TIGGADDA, BAJRANG WARD, 21 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 DISTRICT SAGAR (MP)
65. SEETA RAM PRAJAPATI S/O SHRI DHANIRAM PRAJAPATI, R/O VILLAGE AND POST NEGWAN DISTRICT TIKAMGARH (MP)
66. SATENDRA PATERIA S/O DHURAM PATERIYA, R/O VILLAGE AND POST SIJORA, TEHSIL KHARGAPUR DISTRICT TIKAMGARH (MP)
67. ABHISHEK SONI S/O MUNNALAL SONI, R/O VILLAGE AND POST PRITHVIPUR DISTRICT TIKAMGARH (MP)
68. SANJAY SHAKYA S/O SONERAM SHAKYA, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
69. MAHESH SINGH S/O RAGHUBAR SINGH, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
70. DEEPENDER SINGH S/O BALRAM SINGH, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
71. JITENDRA SINGH JAYANT S/O RAISINGH JAYANT, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
72. RITURAJ SINGH S/O BAHADUR SINGH, R/O VILLAGE KAINA, POST BAKHLETA, TAHSIL RETHI DISTRICT KATNI (MP) 22 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020
73. DINESH KUMAR S/O RADEEN KURMI, VILLAGE PATNA BUJERAG, TAHSIL REHLI, DISTRICT SAGAR (MP)
74. BRIJESH KUMAR SINGH S/O SHRI RAMABAHADUR SINGH, R/O VILLAGE PHOOLKARAN MAUGANJ, REWA DISTRICT REWA (MP)
75. SUMIT KUMAR JAIN S/O SHRI NAND KUMAR JAIN, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
76. UJAGAR SINGH S/O MEETAN SINGH, R/O VILLAGE HARRHAWA, POST TIYRA, TEHSIL SINGRAULI DISTRICT SIDHI (MP)
77. BHUVNESH SHARMA S/O SEDURAM SHARMA, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
78. DEEPAK KUMAR RAI S/O ASHOK KUMAR RAI, R/O 2/1C TYPE ORDNANCE FACTORY, KATNI (MP)
79. DILEEP KUMAR S/O HAKIM SINGH, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
80. BIJENDRA SINGH PARA S/O RAMBUX PARA, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
81. RAJKUMAR SINGH S/O ROOP SINGH, R/O CO 23 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
82. RAM LAKHAN SINGH S/O SHRI INDER SINGH, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
83. MANOJ KUMAR NIGAM S/O SHRI KRIPAL NIGAM R/O VILLAGE AND POST SINGODI, TAHSIL VIJARAGHAVGARH DISTRICT KATNI (MP)
84. PRAMOD KUMAR S/O JANVED SINGH, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
85. JAY SINGH GARG S/O HARI RAM GARG, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
86. PRAKASH CHANDRA S/O DINESHCHANDRA TIWARI, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
87. JITENDRA KUMAR TRIVEDI S/O RAMESH CHANDRA TRIVEDI, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
88. KARAN SINGH MEHER S/O KHEMCHAND MEHAR, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP) 24 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020
89. ISHWAR SINGH RAJPUT S/O MADHAV SINGH RAJPUT, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
90. VIJAY PAL SINGH S/O NARAYAN SINGH TANWAR, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
91. NARAYAN SINGH MEHER S/O BABULAL MEHER, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
92. SHAILENDRA KUMAR SINGH KUSHWAHA S/O MANIK CHAND KHUSHWAHA, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
93. VIKAS KUMAR PANDEY S/O BHAGWAT PRASAD PANDEY, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
94. SHIV PRATAP SINGH TOMAR S/O DHARAM SINGH, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
95. DHEERAJ SINGH S/O LAKHAN SINGH, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
96. KHYALI CHAND GUPTA S/O RAMESH CHAND GUPTA, R/O CO AKHILESH YADAV GRAM AND 25 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP)
97. DHARMENDRA VERMA S/O DAMODAR PRASAD VERMA, R/O CO AKHILESH YADAV GRAM AND POST DEVRA, TAHSIL BIJAWAR, DISTRICT CHHATTARPUR (MP) PETITIONERS (BY SHRI SIDDHARTH GULATEE, ADVOCATE) AND
1. STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF ENERGY, VALLABH BHAVAN, MANTRALAYA BHOPAL (MP)
2. MADHYA KSHETRA VIDYUT VITRAN CO.
LTD. THROUGH ITS MANAGING DIRECTORM, NISHTHA PARISAR, GOVIND PURA, BHOPAL (MADHYA PRADESH)
3. EMPLOYEES PROVIDENT FUND ORGANIZATION MP THROUGH THE ASSISTANT PROVIDENT FUND COMMISSIONER, SCHEME NO. 5 KRISHI UPAJ MANDI AREA, VIJAY NAGAR, JABALPUR (MP) 26 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 ...RESPONDENTS (RESPONDENT NO.2 BY SHRI ANOOP NAIR WITH MS SIKHA SHARMA, ADVOCATE) (RESPONDENT NO.3 BY SHRI J.K.PILLAI, ADVOCATE FOR) WP NO.3234/2014 RAJ KUMAR NIGAM S/O SHRI MATHURA PRASAD, AGED ABOUT 37 YEARS, TESTING ASSISTANT (CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD. IN THE OFFICE OF EXECUTIVE ENGINEER,(O & M) DIVISION DATIA DISTRICT-DATIA (MADHYA PRADESH) ....PETITIONER (BY SHRI AJEET SINGH, ADVOCATE) AND
1. STATE OF MADHYA PRADESH THROUGH SECRETARY, ENERGY DEPARTMENT, VALLABH BHAWAN, BHOPAL (M.P.)
2. MP MADHYA KSHETRA VIDYUT VITRAN CO.LTD. THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR, NISHTHA PARISAR, GOVINDPURA, BHOPAL (M.P.)
3. THE CHAIRMAN CUM MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD. SHAKTI BHAWAN RAMPUR,JABALPUR (MADHYA 27 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 PRADESH)
4. CHIEF GENERAL MANAGER (HR & A), MADHYA KSHETRA VIDYUT VITRAN CO. LTD., NISHTHA PARISAR, GOVINDPURA, BHOPAL (MP)
5. EXECUTIVE ENGINEER M.P. MADHYA KSHETRA VIDYUT VITRAN CO.LTD. (O & M) DIVISION, DATIA, (M.P.) RESPONDENTS (RESPONDENT NO.2 TO 5 BY SHRI ANOOP NAIR WITH MS. SHIKHA SHARMA, ADVOCATES) WP NO.16851/2014
1. DHARMENDRA KUMAR MISHRA S/O SHRI BHAGWAT PRASAD MISHRA, AGED ABOUT 24 YEARS, TESTING ASSISTANT(CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD IN THE OFFICE OF EXECUTIVE ENGINEER (O & M) DIVISION THANDI SADAK IN FRONT OF DISTRICT JAIL DATIA, DISTRICT-DATIA (MADHYA PRADESH)
2. ROHIT KUMAR DUBEY S/O SHRI RAMESHWAR DUBEY, AGED ABOUT 23 YEARS, TESTING ASSISTANT(CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD IN THE OFFICE OF EXECUTIVE ENGINEER (O & M) DIVISION THANDI SADAK IN FRONT OF DISTRICT JAIL DATIA, DISTRICT-DATIA (MADHYA PRADESH)
3. SANTOSH KUMAR AHIRWAR S/O SHRI RAMDAS, AGED ABOUT 25 YEARS, TESTING 28 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 ASSISTANT(CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD IN THE OFFICE OF EXECUTIVE ENGINEER (O & M) DIVISION THANDI SADAK IN FRONT OF DISTRICT JAIL DATIA, DISTRICT-DATIA (MADHYA PRADESH)
4. DILIP KUMAR AHIRWAR S/O SHRI BABULAL AHIRWAR, AGED ABOUT 27 YEARS, TESTING ASSISTANT(CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD IN THE OFFICE OF EXECUTIVE ENGINEER (O & M) DIVISION THANDI SADAK IN FRONT OF DISTRICT JAIL DATIA, DISTRICT-DATIA (MADHYA PRADESH)
5. ANAND SUTRAKAR, S/O SHRI KALICHARAN SUTRAKAR, AGED ABOUT 24 YEARS, TESTING ASSISTANT(CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD IN THE OFFICE OF EXECUTIVE ENGINEER (O & M) DIVISION THANDI SADAK IN FRONT OF DISTRICT JAIL DATIA, DISTRICT-DATIA (MADHYA PRADESH)
6. PRADEEP KUMAR MOURYA S/O SHRI MAHESH PRASAD, AGED ABOUT 24 YEARS, TESTING ASSISTANT(CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD IN THE OFFICE OF EXECUTIVE ENGINEER (O & M) DIVISION THANDI SADAK IN FRONT OF DISTRICT JAIL DATIA, DISTRICT-DATIA (MADHYA PRADESH)
7. JEEVAN LAL KOL S/O SHRI JAWAHAR LAL KOL, AGED ABOUT 26 YEARS, TESTING ASSISTANT(CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD IN THE OFFICE OF EXECUTIVE ENGINEER (O & M) DIVISION THANDI SADAK IN FRONT OF DISTRICT JAIL DATIA, DISTRICT-DATIA (MADHYA PRADESH) 29 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020
8. VIPIN KUMAR S/O SHRI SITARAM, AGED ABOUT 25 YEARS, TESTING ASSISTANT(CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD IN THE OFFICE OF EXECUTIVE ENGINEER (O & M) DIVISION THANDI SADAK IN FRONT OF DISTRICT JAIL DATIA, DISTRICT-DATIA (MADHYA PRADESH)
9. ARVIND KUMAR SHARMA S/O SHRI BHAGWAN DAS SHARMA, AGED ABOUT 24 YEARS, TESTING ASSISTANT(CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD IN THE OFFICE OF EXECUTIVE ENGINEER (O & M) DIVISION THANDI SADAK IN FRONT OF DISTRICT JAIL DATIA, DISTRICT-DATIA (MADHYA PRADESH)
10. PRAVEEN KUMAR VERMA S/O SHRI PREM NARAYAN, AGED ABOUT 26 YEARS, TESTING ASSISTANT(CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD IN THE OFFICE OF EXECUTIVE ENGINEER (O & M) DIVISION THANDI SADAK IN FRONT OF DISTRICT JAIL DATIA, DISTRICT-DATIA (MADHYA PRADESH)
11. NITENDRA SINGH S/O SHRI MANIRAM, AGED ABOUT 24 YEARS, TESTING ASSISTANT(CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD IN THE OFFICE OF EXECUTIVE ENGINEER (O & M) DIVISION THANDI SADAK IN FRONT OF DISTRICT JAIL DATIA, DISTRICT-DATIA (MADHYA PRADESH) PETITIONERS (BY SHRI AJEET SINGH, ADVOCATE) 30 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 AND
1. STATE OF MADHYA PRADESH THROUGH SECRETARY, ENERGY DEPARTMENT, VALLABH BHAWAN, BHOPAL (M.P.)
2. MANAGING DIRECTOR, MP MADHYA KSHETRA VIDYUT VITRAN CO.LTD. NISHTHA PARISAR, GOVINDPURA, BHOPAL (M.P.)
3. MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD. SHAKTI BHAWAN RAMPUR,JABALPUR (MADHYA PRADESH)
4. CHIEF GENERAL MANAGER (HR & A), MADHYA KSHETRA VIDYUT VITRAN CO. LTD., NISHTHA PARISAR, GOVINDPURA, BHOPAL (MP)
5. EXECUTIVE ENGINEER M.P. MADHYA KSHETRA VIDYUT VITRAN CO.LTD. (O & M) DIVISION, THANDI SADAK, IN FRONT OF DISTRICT JAIL, DATIA, (M.P.) RESPONDENTS (RESPONDENT NO.2 TO 5 BY SHRI ANOOP NAIR WITH MS. SHIKHA SHARMA, ADVOCATES) & WP NO.18568/2020
1. DHIRAJ KUMAR GUPTA S/O SHRI RAM SEVAK GUPTA, AGED ABOUT 30 YEARS, TESTING ASSISTANT (CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD.
31WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 IN THE OFFICE OF DEPUTY GENERAL MANAGER (O AND M) DIVISION THANDI SADAK, IN FRONT OF DISTRICT JAIL DATIA DISTT. DATIA (MADHYA PRADESH)
2. ADITYA GUPTA S/O SHRI HARIOM GUPTA, AGED ABOUT 35 YEARS, TESTING ASSISTANT (CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD. IN THE OFFICE OF DEPUTY GENERAL MANAGER (O AND M) DIVISION THANDI SADAK, IN FRONT OF DISTRICT JAIL DATIA DISTT. DATIA (MADHYA PRADESH)
3. RAVI VERMA S/O SHRI NARAYAN SINGH, AGED ABOUT 32 YEARS, TESTING ASSISTANT (CONTRACT) MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD. IN THE OFFICE OF DEPUTY GENERAL MANAGER (O AND M) DIVISION THANDI SADAK, IN FRONT OF DISTRICT JAIL DATIA DISTT. DATIA (MADHYA PRADESH) PETITIONERS (BY SHRI AJEET SINGH, ADVOCATE) AND
1. STATE OF MADHYA PRADESH THROUGH SECRETARY, ENERGY DEPARTMENT, VALLABH BHAWAN, BHOPAL (M.P.)
2. MANAGING DIRECTOR, MP MADHYA KSHETRA VIDYUT VITRAN CO.LTD. NISHTHA PARISAR, GOVINDPURA, BHOPAL (M.P.) 32 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020
3. MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD. SHAKTI BHAWAN RAMPUR,JABALPUR (MADHYA PRADESH)
4. CHIEF GENERAL MANAGER (HR & A), MADHYA KSHETRA VIDYUT VITRAN CO. LTD., NISHTHA PARISAR, GOVINDPURA, BHOPAL (MP) RESPONDENTS (RESPONDENT NO.2 TO 4 BY SHRI ANOOP NAIR WITH MS. SHIKHA SHARMA, ADVOCATES) ORDER RESERVED ON 22.06.2022 ORDER PASSED ON 12.10.2022 This order shall dispose of aforesaid writ petitions as similar issues are involved.
2. The facts are taken from WP No.15241/2014. The petitioners herein (71 in number) have challenged the selection process that stood finalized on 10.09.2013 seeking the following reliefs :-
"I. to direct the respondent No.2 to initiate the process to finalize the criteria for selection on the basis of written examination/interview and also publish the 33 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 marks which has been obtained by the candidates in such examination and interview as per clause 8.6 of the advertisement;
II. to issue a writ of mandamus directing the respondent No.2 to issue the final list of candidates as provided in clause 8.6 of the advertisement;
III. To issue a writ of mandamus directing the respondent No.2 to treat the petitioners as having appointed on a regular basis and to grant all the benefits of seniority and pay with effect from the date when the first batch of candidates were appointed on regular basis;
IV. direct the respondent No.3 to conduct an enquiry into the irregularities having been committed by the respondent No.2 in the matter of deduction of PF contribution;
V. direct an investigation agency of the Respondent No.1 State of Madhya Pradesh to investigate into the high scale illegality committed by the respondent No.2 in the matter of recruitment of the petitioners and other candidates;\ VI. any other order/orders, writ or writs may kindly be passed by this Hon'ble Court;
VII. Award cost of this petition 34 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 VIII. That the impugned order dated 10.09.2013 may kindly be set aside."
3. The only grievance of the petitioners is that they applied for selection on regular post of Testing Assistant against vacancies pursuant to the advertisement dated 01.02.2013. However, after selection, instead of giving regular appointment, they were appointed on contractual basis, despite having gone through the selection process, whereas other candidates who appeared along with them in that selection process were given regular appointment showing hostile discrimination. The other grievance is that the provisional select list published did not show the marks obtained in the written examination. According to the petitioners, action of respondent no.2 in appointing petitioners, on contractual basis, is not only contrary to the terms and conditions of the advertisement, but also illegal and erroneous.
4. In WP Nos. 3234/2014, 16851/2014 and 18568/2020, the additional grievance of the petitioners is that as per the advertisement they gave their option/choice for place of posting at the time of filling up 35 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 their forms, but the contractual appointment was given at some other place.
5. The reply submitted by the respondents show that applications were invited for filling up 1339 regular vacancies on the post of Testing Assistant vide advertisement dated 01.02.2013. The advertisement prescribes the process of selection through written examination and interview. This selection process was conducted through an outsourced agency of national repute, that is, Maulana Azad National Institute of Technology, Bhopal (MANIT). A list of successful candidates (3888 in total) in the written examination was issued. The names of petitioners also figures in the said list. All such candidates were called for interview in the ratio of 1 : 3. A provisional list of selected candidates was thereafter issued by the outsourced agency. The successful candidates, according to their merits and number of posts, were placed in the provisional select list and given appointment. The candidates like petitioners who did not secure the cut-off marks were placed in the waiting list. There was acute shortage of manpower in the respondent no.2/Department, despite filling up the 36 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 sanctioned regular posts,therefore, a conscious decision was taken by the Board of Directors to take the candidates from the waiting list on contract basis to meet the short term working need and, accordingly, a second provisional list was prepared. The petitioners were thereafter offered contractual appointment on the terms and conditions mentioned therein.
6. The aforestated shows that the entire process of selection for the post of 1339 Testing Assistant was conducted by MANIT. The list of successful candidates in the written examination who were eligible to appear for interview was published online. After the interview, list of the successful candidates as per their category of reservation with their marks was also published online as evident from Annexure R/3 annexed to the reply. The present petitioner, though cleared the interview, but were placed in the waiting list, according to their merits. There were only 1339 regular vacant posts of Testing Assistant for different categories which were filled from the select list. However, there was still need for manpower, therefore, it was decided by the Board of Directors and the Department of Energy, Govt. of M.P., to meet the working 37 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 need by offering contractual appointment to the candidates from the waiting list which they accepted with open eyes in May,2013.
7. The petitioners did not secure enough marks to be placed in the final select list for appointment on the regular posts of Testing Assistant. They were placed in the waiting list which had the validity for a period of one year. They were offered contractual appointment for three years which they accepted voluntarily with open eyes. It is undisputed that this contract was further extended for another three years. Once the petitioners having appeared/participated in the selection process, without any objections, they are now estopped from challenging the selection process, at this stage.
8. Reliance placed by the petitioners on a decision of Hon'ble Supreme Court in case of Krishna Rai (Dead) Through LRs and others vs. Banaras Hindu University Through Registrar & Ors. reported in 2022 LiveLaw (SC) 553 is misplaced. In Krishna Rai (supra), the Apex Court interfered as the eligibility conditions and selection criteria was changed in between the game. Here, 38 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 in the instant case, no condition of selection or eligibility criteria was amended or modified, rather the entire selection process was held strictly as per the terms of advertisement dated 01.02.2013. Hence, the same is not applicable to the facts of the present case.
The argument of learned counsel for the petitioner in WP No.3234/2014,16851/2014 and 18568/2020 regarding their appointment which has not been done on their place of choice/preference, has no substance as the choice or preference was applicable for regular appointments and not on contractual employee. The 1339 regular vacant posts were filled up from the merit list. Petitioners who had secured less than the cut off marks for merit list and placed in the waiting list were given appointment on contractual basis due to shortage of manpower, are bound by the terms and conditions of their appointment letter, and cannot demand or claim any right on basis of said advertisement.
9. There is no merit in the present petitions. The same are, accordingly, dismissed.
10. Let a copy of this order be also placed in the 39 WP Nos. 15241/2014,20099/2015,3234/2014, 16851/2014 & WP No.18568/2020 connected writ petitions.
(Nandita Dubey) JUDGE jk.
Digitally signed by JITIN KUMAR CHOURASIADate: 2022.10.13 00:28:08 +05'30'