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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(2) in Telangana Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007

(2)The Controller shall advice the State Government on matters relating to,-
(i)regulations of sale of cotton seed by way of compulsory DNA finger printing test or genetic purity test; and
(ii)such other matters as assigned by the Government.