Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B(3)] [Section 3B] [Entire Act] Union of India - Subsection Section 3B(3)(iii) in Aircraft Rules, 1937 (iii)an order issued under section 5A of the Aircraft Act, 1934 shall not be appealable under this rule.]